Indiabulls Housing Finance Ltd. Vs Malathi Krishnan

Karnataka High Court At Bengaluru 4 Feb 2025 Criminal Appeal No. 1139 Of 2018 (2025) 02 KAR CK 0012
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Appeal No. 1139 Of 2018

Hon'ble Bench

Shivashankar Amarannavar, J

Advocates

Siddharth B Muchandi

Final Decision

Dismissed

Judgement Text

Translate:

Shivashankar Amarannavar, J

1. Sri Siddharth B Muchandi, learned counsel for the appellant has filed retirement memo.

2. In view of that, the Court has issued Court notice to the appellant. The said Court notice though served on the appellant, he has not appeared either

personally or through his counsel.

3. It appears the appellant is not interested in prosecuting the appeal.

4. Hence the appeal is dismissed for non prosecution.

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