S. Rajendran Vs R. Sumithra

Karnataka High Court At Bengaluru 23 Jan 2025 Criminal Revision Petition No. 46 Of 2025 (2025) 01 KAR CK 0056
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Revision Petition No. 46 Of 2025

Hon'ble Bench

H.P. Sandesh, J

Advocates

Nagaiah

Final Decision

Disposed Of

Judgement Text

Translate:

H.P. Sandesh, J

The learned counsel for revision petitioner files memo requesting this Court to convert the Criminal Revision Petition into Criminal Petition. Hence,

permitted to convert the same. For statistical purpose, the revision petition is disposed of.

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