Kamei Khampu vs State Of Manipur & 2 Ors

Manipur HC 28 Oct 2025 Writ Petition (C) No. 594 Of 2024 (2025) 10 MAN CK 0016
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 594 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

L. Monomala, Julekha Khan

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mrs. L. Monomala, learned GA appearing for the respondents submitted that she has received the copy of the counter affidavit sent for vetting and the same will be filed by next week. The learned GA accordingly prays for taking up this matter on the next week.

Ms. Julekha Khan, learned counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 11.11.2025.

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