M/S Zuventus Healthcare Limited vs Union Of India And Others

Sikkim HC 28 Oct 2025 Writ Petition (C) No. 43 Of 2025 (2025) 10 SIK CK 0018
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 43 Of 2025

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Gita Bista, Sangita Pradhan

Judgement Text

Translate:

Meenakshi Madan Rai, J

Heard on I.A. No.01 of 2025, which is an application filed by the Petitioner seeking to amend the Writ Petition by insertion of Article 227 of the Constitution of India.

Not opposed.

Let steps be taken accordingly.

I.A. No.01 of 2025 stands disposed of.

The matter be fixed on 27-11-2025.

From The Blog
Legal & Regulatory Challenges: India vs USA
Nov
17
2025

Court News

Legal & Regulatory Challenges: India vs USA
Read More
Supreme Court to Hear Sahara Employees’ Plea for Pending Salaries Amid SEBI Refund Case
Nov
17
2025

Court News

Supreme Court to Hear Sahara Employees’ Plea for Pending Salaries Amid SEBI Refund Case
Read More