S. Datta Purkayastha, J
Heard Ld. Counsel, Mr. Dipak Deb and Ld. Counsel Mr. Sujoy Sarkar for the petitioner at length.
Also heard Ld. Counsel, Mr. Bhaskar Debbarma and Ld. Addl. GA Mr. K. De for the respondents.
Ld. Counsel, Mr. Bhaskar Debbarma has again sought for adjournment to submit Recruitment Rules in complete form in terms of the previous order.
Considered.
List the matter for hearing after 2 weeks as part-heard.
