A.G. Namsulung Vs A.G. Guitiu & 9 Ors

Manipur HC 7 Nov 2025 Revision Petition No. 3 Of 2020 (2025) 11 MAN CK 0081
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition No. 3 Of 2020

Hon'ble Bench

M. Sundar, CJ

Advocates

W. Niranjit, Th. Henba, D. Julius Riamei

Judgement Text

Translate:

M. Sundar, CJ

Matter mentioned when the Single sitting commenced

Mr. W. Niranjit, learned State counsel for respondent Nos. 2 to 5; and Mr. Th. Henba, learned counsel for respondent No. 1, are before this Court.

Mr. D. Julius Riamei, learned counsel for revision petitioner, is before this Court.

Mr. W. Niranjit, learned State counsel for respondent Nos. 2 to 5, requests for adjournment citing counsel inconvenience.

Afore-referred request for adjournment acceded to.

List on 09.12.2025.

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