Chongtham Tombi Devi Vs Principal Accountant General (A&E), Manipur & 4 Ors

Manipur HC 7 Nov 2025 Writ Petition (C) No. 18 of 2025 (2025) 11 MAN CK 0085
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 18 of 2025

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Hestina, L. Monomala

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Ms. Hestina, learned counsel appeared on behalf of the petitioner and Mr. S. Jasobanta, learned counsel appeared on behalf of respondent no. 1.

Mrs. L. Monomala, learned Ga appearing for the respondent nos. 2, 3, 4 & 5 seeks 2(two) weeks’ for filing counter affidavit.

Prayer is allowed.

List this case again on 19.12.2025.

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