No. E/5017495 Rifleman/Plumber Mahipal Singh & 4 Ors Vs Union Of India & Ors.

Meghalaya HC 21 Nov 2025 Writ Petition (C) No. 31 Of 2023 (2025) 11 MEG CK 0034
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 31 Of 2023

Hon'ble Bench

W. Diengdoh, J

Advocates

P. Chettri, K. Gurung

Judgement Text

Translate:

W. Diengdoh, J

Ms. P. Chettri, learned counsel for the petitioners has made a prayer for this matter to be adjourned on the ground that similar matter is pending before the Hon’ble Supreme Court.

Ms. K. Gurung, learned counsel vice Dr. N. Mozika, learned DSGI appears for the respondent/Union of India.

As prayed for, list this matter after 4(four) weeks.

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