Islam Haque Choudhury Vs State Of Meghalaya & 3 Ors

Meghalaya HC 26 Nov 2025 Criminal Petition No. 64 Of 2022 (2025) 11 MEG CK 0046
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Petition No. 64 Of 2022

Hon'ble Bench

B. Bhattacharjee, J

Advocates

D. Lyngdoh, Z.E. Nongkynrih, S.A. Sheikh, L.N. Arengh

Judgement Text

Translate:

B. Bhattacharjee, J

Mr. S.A. Sheikh, learned counsel appearing for the respondent No.4 submits that he has received instructions not to appear on behalf of the said respondent any further as his service has been discontinued.

In view of the submission, the matter stands adjourned to enable the respondent No.4 to engage new counsel.

List after 3 (three) weeks.

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Case Metadata
  • Ck Citation: (2025) 11 MEG CK 0046
  • Coram: B. Bhattacharjee, J
  • Bench: Single Bench
  • Advocates: D. Lyngdoh, Z.E. Nongkynrih, S.A. Sheikh, L.N. Arengh
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