Delhi Sikh Gurudwara Management Committee and Others Vs Mr. Lakhwinder Singh and Another

Delhi High Court 31 Aug 2010 Writ Petition (C) No. 2738 of 2010 (2010) 08 DEL CK 0143
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 2738 of 2010

Hon'ble Bench

Manmohan Singh, J

Advocates

I.S. Bakshi, for the Appellant; Sarbjit Sharma, Sumit Sharma and Seema Aggarwal for R-1, for the Respondent

Judgement Text

Translate:

Manmohan Singh, J.@mdashFor orders see judgment dated 31st August, 2010 passed in WP (C) No. 354/2010.

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Case Metadata
  • Ck Citation: (2010) 08 DEL CK 0143
  • Coram: Manmohan Singh, J
  • Bench: Single Bench
  • Advocates: I.S. Bakshi, for the Appellant; Sarbjit Sharma, Sumit Sharma and Seema Aggarwal for R-1, for the Respondent
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