Nalinakshan Nambbiar and Venugopalan V. Vs The Secretary to Government and The Director of Printing Directorate

High Court Of Kerala 6 Sep 2010 Writ Petition (C) No. 26381 of 2010 (W) (2010) 09 KL CK 0239
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 26381 of 2010 (W)

Hon'ble Bench

S. Siri Jagan, J

Advocates

Babu Joseph Kuruvathazha, for the Appellant; No Appearance, for the Respondent

Judgement Text

Translate:

S. Siri Jagan, J.@mdashThere are two posts of Senior Grade Computer at Government Press, Shornur. The petitioners'' grievance is that one of the post is sought to be shifted to Thiruvananthapuram, which would adversely affect the petitioners'' chances for being accommodated in that post at Shornur. The petitioners submit that against the same, they have filed Exts.P7 to P10 representations. The petitioners seek a direction to the 1st respondent to consider Exts.P7 to P10 representations expeditiously.

2. I have heard the learned Government Pleader also.

In the facts and circumstances of the case, I dispose of this writ petition with a direction to the 1st respondent to consider and pass orders on Exts.P7 to P10 as expeditiously as possible, at any rate, within three months from the date of receipt of a copy of this judgment.

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