Manick Chund Vs Jomoona Doss

Calcutta High Court 15 Jul 1880 (1880) 07 CAL CK 0003
Bench: Division Bench

Judgement Snapshot

Hon'ble Bench

Richard Garth, C.J; Pontifex, J

Judgement Text

Translate:

Richard Garth, C.J.@mdashWe shall answer both questions in the negative, and we make no order as to costs.

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Case Metadata
  • Citation: (1882) ILR (Cal) 645
  • Ck Citation: (1880) 07 CAL CK 0003
  • Coram: Richard Garth, C.J; Pontifex, J
  • Bench: Division Bench
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