Monindro Bhoosun Biswas Vs Shosheebhoosun Biswas and Others

Calcutta High Court 9 Aug 1880 (1880) 08 CAL CK 0002
Bench: Single Bench

Judgement Snapshot

Hon'ble Bench

Wilson, J

Judgement Text

Translate:

Wilson, J.@mdashRefused to order the applicant to pay the costs of the commission, or to order her to pay the estimated costs into Court, and ordered the commission to issue. Costs to be costs in the cause.

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Case Metadata
  • Citation: (1880) ILR (Cal) 866
  • Ck Citation: (1880) 08 CAL CK 0002
  • Coram: Wilson, J
  • Bench: Single Bench
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