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State of U.P. Vs The Presiding Officer, Labour Court and Sri Keshav Singh
S.U. Khan, J.@mdashHeard learned Counsel for the parties. 2. This writ petition by the employer is directed against the award dated 30.4.1999 passed by Presiding officer, Labour Court, Varanasi in Adjudication Case No.…
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Arvind Shamji Chheda Vs The Commissioner of Income Tax
A.K. Menon, J.@mdashThe present reference is filed u/s 256 of the Income Tax Act, 1961 (the I.T. Act) and it pertains to assessment year 1988-89. 2. The assessee, an individual who was partner in a partnership firm at …
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Acts
Ram Kripal Shaw Vs Rajendra Prasad Shaw and Others
Tarun Kumar Gupta, J.@mdashThis appeal is directed against judgment and decree dated 27th April, 2004 passed by learned Fast Track Court, Sealdah, in Title Appeal No. 01 of 2001 affirming the judgment and decree dated 1…
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