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SHASHI KIRAN SOOD Vs CHIEF EXECUTIVE OFFICER, GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
Application dismissed
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The Sankhali Citizens Development Forum Vs The State of Goa and 7 Others
1. We have heard the learned Senior Counsel appearing for the Petitioner and the learned Advocate General appearing for the Respondent Nos. 1 to 4 and 7. The Petitioner which is a society registered under the Societies …
Commissioner of Income Tax, Bombay City-VI Vs Golden Tobacco Co. Ltd.
Tulzapurkar, J.@mdashTwo questions have been referred to us for our opinion in this reference at the instance of the Commissioner of Income Tax, Bombay City-VI, Bombay, which run thus : "(1) Whether, on the facts and …
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