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1. Heard Shri Ram Ji Das, learned counsel for the petitioners and learned Standing Counsel for all the respondents. 2. This writ petition questions the correctness of the order dated 17.03.2017 passed the Addl. Distric…
1. Heard Shri Ram Ji Das, learned counsel for the petitioners and learned Standing Counsel for all the respondents. 2. This writ petition questions the correctness of the order dated 17.03.2017 passed the Addl. Distric…
1. Heard Sri Akhter Abbas, learned counsel for the review petitioner and Sri Shikhar Anand and Sri Anurag Shukla, learned counsel for the respondents. 2. Delay in moving the review applications is condoned. 3. The fol…
1. Supplementary affidavit filed today is taken on record. 2. Heard Shri Brijesh Sahai, learned counsel for the applicants, assisted by Shri Samarth Sinha, Advocate and Shri Indra Kumar Chaturvedi, learned counsel for …
1. Criminal Appeal No.1820 of 2004 by the accused-appellants Mahavir, Devendra and Abhilakh, Criminal Appeal No.1698 of 2004 by accused-appellant Ramvir and Criminal Appeal No.1397 of 2004 by accused-appellant Sarvesh h…
D.G. Deshpande, J.@mdashHeard Mr. Mundargi for the appellants and Mr. Galeria A.P.P. for the State respondents. 2. All the appellants are Police Officers who have been convicted by Additional Sessions Judge, Bombay for…