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The Joint Secretary (TRG) and Chief Administrative Officer Ministry of Defence Vs N. Srikumar and Others

Delhi High Court Jan 19, 2012 Writ Petition (C) 341 of 2011

Dismissed

Citation

JAWAHIR LAL KAUL Vs United India Insurance Co. Ltd.

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION Dec 27, 2002

Appeal dismissed

Citation

GOVIND CHANDRA SENAPATI Vs J.E.(ELECTRICAL) UNIT I

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION Dec 31, 2002

Complaint allowed

Citation

R.Ranga Babu, & Ors. Vs AR.Devendran

MADRAS HIGH COURT Jan 25, 2017 4412 of 2012

Allowed

Acts

Mrs.Sandhya Varma Vs Union of India rep by Inspector of Police, CBI

MADRAS HIGH COURT Jan 25, 2017 501 of 2016 and Crl MP No 3361 of 2016

Dismissed

Acts

Durai Vs P.Raja, & Anr.

MADRAS HIGH COURT Apr 25, 2017 2041 of 2014 and M P No 1 of 2014

Dismissed

Acts

Kalaipriya, & Ors. Vs M.Velu, & Anr.

MADRAS HIGH COURT Apr 25, 2017 985 of 2017

Allowed

Acts

Y.B.Rajan Vs Devaki

MADRAS HIGH COURT Apr 25, 2017 1188 of 2013

1. This Civil Revision Petition is directed against the order dated 27 August, 2012 in E.P.No.43 of 2008 in O.S.No.49 of 1999, allowing thepetition filed by the respondent to deposit the amount indicated in the judgment…

Acts

Aminath Fathima Vs The Competent Authority, Smugglers and Foreign Exchange Manipulators (Forfeiture of Property ) Act, & Anr.

MADRAS HIGH COURT Apr 25, 2017 15020 of 2002

Allowed

Acts

A.Rajakumar Vs Tamil Nadu Uniformed Services Recruitment Board

MADRAS HIGH COURT Apr 25, 2017 2455, 4574, 4960 of 2017

1. In all the Writ Petitions, the petitioners have challenged the recruitment notification insofar as the cut-off date fixing 01.07.2017 as cut-off datefor calculation of minimum and maximum age limit. Consequently, the…

Acts

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