Shri. Gerard Perira Vs The Income-Tax Officer MADRAS HIGH COURT Aug 30, 2016 T.C.A. No. 1121 of 2007 Dismissed Citation Acts PDF Read
K. Ganeshan Vs Film Certification Appellate Tribunal MADRAS HIGH COURT Sep 29, 2016 Writ Petition No. 32478 of 2015 M.P. No. 1 of 2015 and O.A. No. 1306 of 2015 in C.S. No. 971 of 2015 W.P. No. 32478 of 2015 Dismissed Citation Acts PDF Read
R. Mahaboob Ali Vs S. Gnaneswaran MADRAS HIGH COURT Aug 5, 2016 C.M.A. No. 1030 of 2016 Partly Allowed Citation Acts PDF Read
Jaishankar Vs Selvaraj MADRAS HIGH COURT Aug 18, 2016 C.R.P.(NPD). No. 837 of 2014 and M.P. No. 1 of 2014 Dismissed Citation Acts PDF Read
Salia Beevi Vs Annadurai MADRAS HIGH COURT Apr 28, 2016 Crl. R.C. No. 205 of 2009 Dismissed Citation Acts PDF Read
Ilangovan Vs State MADRAS HIGH COURT (MADURAI BENCH) Jun 15, 2016 Crl.O.P. (MD) No. 8985 of 2016 and Crl.M.P.(MD) Nos. 4429 and 4430 of 2016 Allowed Citation Acts PDF Read
Kallar Kalvi Kazhagam Usilampatti Vs District Registrar (Admn) MADRAS HIGH COURT (MADURAI BENCH) Aug 1, 2016 W.P(MD) No. 5782 of 2016 Allowed Citation Acts PDF Read
T. Elamurugan Vs Dr. G. Jayachitra MADRAS HIGH COURT Jul 12, 2016 C.R.P. (NPD) Nos. 3255 and 2015 and M.P. No. 1 of 2015 and C.M.P. Nos. 1406 to 1408 of 2016 Allowed Citation Acts PDF Read
S.R.M. University Vs Dr. Janet Jeyapaul MADRAS HIGH COURT Jul 14, 2016 W.A. No. 932 of 2013, M.P. Nos. 1 to 4 of 2013 and C.M.P. Nos. 1102 and 3026 of 2016 Partly Allowed Citation Acts PDF Read
Devendra Kumar Kala & Others Vs State Of Uttarakhand & Another Uttarakhand High Court Jun 23, 2021 Writ Petition No. 214 (S/B) Of 2021 Dismissed PDF Read