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Landmark Judgements

Kanchan Ram Vs State Of Odisha & Ors

 Orissa HC | Oct 29, 2025

Disposed Of

Urmila Pradhan Vs State Of Odisha & Ors

 Orissa HC | Oct 29, 2025

Disposed Of

Ram Bahadur Thapa vs Project Manager, National Highways And Infrastructure Development Corporation Ltd. And Others

 Sikkim HC | Oct 28, 2025

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