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SC: Brother Can Sell Father’s House Even Without Share
Oct
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SC: Brother Can Sell Father’s House Even Without …
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SC to Decide If Women Can Face POCSO Penetrative Assault
Oct
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SC to Decide If Women Can Face POCSO Penetrative …
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SC: No Desertion If POCSO Victim Marries Accused Peacefully
Oct
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SC: No Desertion If POCSO Victim Marries Accused …
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Delhi HC: Woman’s Right Can’t Disturb In-Laws’ Peace
Oct
31
2025

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Delhi HC: Woman’s Right Can’t Disturb In-Laws’ Pe…
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Supreme Court Rejects NALSA Appeal Filed Sans Convict Consent
Oct
30
2025

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Supreme Court Rejects NALSA Appeal Filed Sans Con…
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Supreme Court Raps Insurers for Technical Appeals in Claims
Oct
30
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Supreme Court Raps Insurers for Technical Appeals…
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