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Landmark Judgements
Kanchan Ram Vs State Of Odisha & Ors
Orissa HC | Oct 29, 2025Disposed Of
Urmila Pradhan Vs State Of Odisha & Ors
Orissa HC | Oct 29, 2025Disposed Of
Ram Bahadur Thapa vs Project Manager, National Highways And Infrastructure Development Corporation Ltd. And Others
Sikkim HC | Oct 28, 2025View complete order and headnotes.
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