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Moti Ram Deka & Ors vs General Manager, N.E.F. Railways & Ors (1963)
Oct
19
2025

Landmark Judgements

Moti Ram Deka & Ors vs General Manager, N.E.F. Ra…
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M/s. Orissa Cement Ltd. & Others vs State of Orissa & Others (1991)
Oct
19
2025

Landmark Judgements

M/s. Orissa Cement Ltd. & Others vs State of Oris…
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Motilal Padampat Sugar Mills Co. Ltd. vs State of Uttar Pradesh & Others (1978)
Oct
19
2025

Landmark Judgements

Motilal Padampat Sugar Mills Co. Ltd. vs State of…
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Ramesh Dalal vs Union of India (1988)
Oct
19
2025

Landmark Judgements

Ramesh Dalal vs Union of India (1988)
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Naresh Shridhar Mirajkar & Ors vs State of Maharashtra & Anr (1966)
Oct
19
2025

Landmark Judgements

Naresh Shridhar Mirajkar & Ors vs State of Mahara…
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Pathumma v. State of Kerala
Oct
19
2025

Landmark Judgements

Pathumma v. State of Kerala
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