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Oct
16
2025

Landmark Judgements

Special Reference No. 1 of 2002
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Oct
16
2025

Landmark Judgements

Social Action Forum for Manav Adhikar v. Union of…
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Oct
16
2025

Landmark Judgements

Shreya Singhal vs. Union of India (2015)
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Oct
16
2025

Landmark Judgements

Shayara Bano v. Union of India & Others
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Oct
16
2025

Landmark Judgements

Shanti Bhushan v. Supreme Court of India
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Oct
16
2025

Landmark Judgements

S.B.P. & Co. vs Patel Engineering Ltd. & Another
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