Legal research workspace

CourtKutchehry brings together verified court data, editorial notes, and intelligent filters so every researcher stays ahead.

About Us

India’s fastest-growing legal intelligence platform

Built for lawyers, students, and institutions, CourtKutchehry centralises appellate and trial court data, bare acts, and curated editorial analysis in a single interface you can trust.

Lawyer Woman

— Appointment Booking —

We Provide large cases Data

Recent Articles

Insights from our team

Blog placeholder
Oct
17
2025

Landmark Judgements

Bandhua Mukti Morcha vs Union of India (1983)
Read More
Blog placeholder
Oct
17
2025

Landmark Judgements

A.R. Antulay vs R.S. Nayak and Another (1988)
Read More
Blog placeholder
Oct
17
2025

Landmark Judgements

Vishaka & Others vs State of Rajasthan & Others (…
Read More
Blog placeholder
Oct
17
2025

Landmark Judgements

Union of India and others (Appellant) vs. Virpal …
Read More
Blog placeholder
Oct
17
2025

Landmark Judgements

Mrs. Valsamma Paul vs Cochin University and Other…
Read More
Blog placeholder
Oct
17
2025

Landmark Judgements

Tata Press Ltd. vs Mahanagar Telephone Nigam Ltd.…
Read More