Legal research workspace

CourtKutchehry brings together verified court data, editorial notes, and intelligent filters so every researcher stays ahead.

About Us

India’s fastest-growing legal intelligence platform

Built for lawyers, students, and institutions, CourtKutchehry centralises appellate and trial court data, bare acts, and curated editorial analysis in a single interface you can trust.

Lawyer Woman

— Appointment Booking —

We Provide large cases Data

Recent Articles

Insights from our team

Supreme Court: Hindu Succession Act Excludes Tribal Daughters
Oct
22
2025

Story

Supreme Court: Hindu Succession Act Excludes Trib…
Read More
Supreme Court Alarmed at 8.82 Lakh Pending Execution Cases
Oct
22
2025

Story

Supreme Court Alarmed at 8.82 Lakh Pending Execut…
Read More
Karnataka HC Shields Ola CEO Bhavish Aggarwal in Probe
Oct
22
2025

Story

Karnataka HC Shields Ola CEO Bhavish Aggarwal in …
Read More
Bombay HC Quashes Maharashtra’s Illegal NESCO Land Grab
Oct
22
2025

Story

Bombay HC Quashes Maharashtra’s Illegal NESCO Lan…
Read More
Allahabad HC Raps Courts for Ignoring DV Maintenance
Oct
22
2025

Story

Allahabad HC Raps Courts for Ignoring DV Maintena…
Read More
Vishnu Agencies (Pvt.) Ltd. v. Commercial Tax Officer and Others (1977)
Oct
22
2025

Landmark Judgements

Vishnu Agencies (Pvt.) Ltd. v. Commercial Tax Off…
Read More