Sanjeev Kumar Upadhyay Vs N.K. Sinha, Secretary Ministry Of Information And Broadcasting Room No 655, A Wing Shastri Bhawan New Delhi-110001 & Ors

Central Administrative Tribunal - Allahabad Bench, Allahabad 27 Nov 2024 Civil Miscellaneous Contempt Petition No. 97 Of 2017 In Original Application No. 1333 Of 1993 (2024) 11 CAT CK 0026
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Civil Miscellaneous Contempt Petition No. 97 Of 2017 In Original Application No. 1333 Of 1993

Hon'ble Bench

Om Prakash VII, Member (J); Mohan Pyare, Member (A)

Advocates

Bal Mukund Singh, Shri Prakash Mishra, Rajni Kant Rai

Final Decision

Disposed Of

Judgement Text

Translate:

Om Prakash VII, Member (J)

1. Heard Shri Bal Mukund Singh, learned counsel for the petitioner, and Shri Rajni Kant Rai, learned counsel for the respondents.

2. Shri Rajni Kant Rai, learned counsel for the respondents states that the direction given in the O.A. has been fully complied with and the applicant has been permitted to join the duty and he has also actually joined. Thus, he prayed that the proceedings in the present Contempt Petition may be closed and notices be discharged.

3. Learned counsel for the petitioner also agreed with learned counsel for the respondents and stated the same fact.

4. In view of the above submissions, proceedings of the present Contempt Petition are closed and the notices stand discharged.

5. All the associated M.A.s also stand disposed of.

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