Jaswant Singh Vs State Of U.P. Thru. Prin.Secy. Home Deptt
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Misc Bail Application No. 12654 Of 2023
Hon'ble Bench
Subhash Vidyarthi, J
Advocates
Vineet Kumar Mishra
Final Decision
Dismissed
Acts Referred
- Constitution of India, 1950 - Article 21
- Indian Penal Code, 1860 - Section 120B, 286, 302, 307, 506
Judgement Text
Translate: