S.K. Gupta, S/o late Ram Deen Gupta Vs Union Bank of India And Others

Debts Recovery Appellate Tribunal, Allahabad Bench 5 Oct 2021 Regular Appeal No. 263 Of 2017 (2021) 10 DRAT CK 0011
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular Appeal No. 263 Of 2017

Hon'ble Bench

R. S. Kulhari, Chairperson

Final Decision

Dismissed

Acts Referred
  • Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(10)
  • Recovery of Debts and Bankruptcy Act, 1993 - Section 19, 20

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 10 DRAT CK 0011
  • Coram: R. S. Kulhari, Chairperson
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(10)
  • Recovery of Debts and Bankruptcy Act, 1993 - Section 19, 20
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