Suman Jyoti Khaitan Vs ACIT
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 884/DEL/2018
Hon'ble Bench
N.K. Billaiya, (AM); Astha Chandra, J
Advocates
Sanjay Jain, Umesh Takyar
Final Decision
Allowed
Acts Referred
- Income Tax Act, 1961 - Section 401(a)(ia), 43B, 139(1), 143(3), 194J, 198
Judgement Text
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