ACIT Central Circle-27 New Delhi Vs M/s Ridgeview Developers Pvt. Ltd

Income Tax Appellate Tribunal (Delhi F Bench) 26 Jun 2024 Income Tax Appeal No.7883/Del/2017 (2024) 06 ITAT CK 0057
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.7883/Del/2017

Hon'ble Bench

Sudhir Pareek, Member (J); S. Rifaur Rahman, Member (A)

Advocates

Pulkit Saini, Parth Singhal, P.N.Barnwal

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 37, 37(1), 43CA, 50C, 50C(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0057
  • Coram: Sudhir Pareek, Member (J); S. Rifaur Rahman, Member (A)
  • Bench: Division Bench
  • Advocates: Pulkit Saini, Parth Singhal, P.N.Barnwal
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 37, 37(1), 43CA, 50C, 50C(2)
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