Jubilant Foodworks Limited Vs DCIT, Circle 5(1)(1), Noida

Income Tax Appellate Tribunal (Delhi C Bench) 10 Jan 2025 Income Tax Appeal No.2886, 2887/DEL/2024 (2025) 01 ITAT CK 0044
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.2886, 2887/DEL/2024

Hon'ble Bench

Yogesh Kumar U.S, Member (J); S. Rifaur Rahman, Member (A)

Advocates

K.M. Gupta, Shruti Khimta, Dayainder Singh Sidhu

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 30, 36, 37, 142(1), 143(1), 143(3), 253(4)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2025) 01 ITAT CK 0044
  • Coram: Yogesh Kumar U.S, Member (J); S. Rifaur Rahman, Member (A)
  • Bench: Division Bench
  • Advocates: K.M. Gupta, Shruti Khimta, Dayainder Singh Sidhu
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 30, 36, 37, 142(1), 143(1), 143(3), 253(4)
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