Mr. Nicholas H. Almeida Vs M/s. Lenzing Modi Fibres India Pvt. Ltd. And Ors

National Green Tribunal Western Zone Bench, Pune 28 Nov 2013 Appeal No. 170 Of 2013 (2013) 11 NGT CK 0001
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 170 Of 2013

Hon'ble Bench

V.R. Kingaonkar, J

Advocates

A.P. Akut, Amar Gupta, Mayank Misra, Krishna D. Ratnaparkhi, D.M. Gupte

Final Decision

Dismissed

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 15, 16, 17, 18(1)
  • Environmental Impact Assessment Notification, 2006 - Section 2, 8(v)
  • Coastal Regulation Zone Notification, 2011 - Section 3(v)(a), 4, 4(2), 4(i)(b)
  • Air (Prevention And Control Of Pollution) Act, 1981 - Section 17
  • Water (Prevention And Control Of Pollution) Act, 1974 - Section 25

Judgement Text

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Case Metadata
  • Ck Citation: (2013) 11 NGT CK 0001
  • Coram: V.R. Kingaonkar, J
  • Bench: Single Bench
  • Advocates: A.P. Akut, Amar Gupta, Mayank Misra, Krishna D. Ratnaparkhi, D.M. Gupte
  • Result: Dismissed
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 15, 16, 17, 18(1)
  • Environmental Impact Assessment Notification, 2006 - Section 2, 8(v)
  • Coastal Regulation Zone Notification, 2011 - Section 3(v)(a), 4, 4(2), 4(i)(b)
  • Air (Prevention And Control Of Pollution) Act, 1981 - Section 17
  • Water (Prevention And Control Of Pollution) Act, 1974 - Section 25
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