State Of Uttar Pradesh And Another Vs State Of Uttar Pradesh And Another

Allahabad High Court 8 Feb 2019 Application U/S 482 No. 37260 Of 2018 (2019) 02 AHC CK 0012
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application U/S 482 No. 37260 Of 2018

Hon'ble Bench

Chandra Dhari Singh, J

Advocates

G.A., Priyanka Midha, Manu Khare

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 205, 317, 340, 437, 437(1), 482
  • Indian Penal Code, 1860 - Section 255, 259, 260, 406, 420, 467, 468, 471

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 02 AHC CK 0012
  • Coram: Chandra Dhari Singh, J
  • Bench: Single Bench
  • Advocates: G.A., Priyanka Midha, Manu Khare
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 205, 317, 340, 437, 437(1), 482
  • Indian Penal Code, 1860 - Section 255, 259, 260, 406, 420, 467, 468, 471
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