Abhishek Shukla Vs State Of U P And 3 Others

Allahabad High Court 10 Jun 2022 Criminal Miscellaneous Writ Petition No. 7081, 7082 Of 2021 (2022) 06 AHC CK 0009
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Writ Petition No. 7081, 7082 Of 2021

Hon'ble Bench

Siddhartha Varma, J; Subhash Chandra Sharma, J

Advocates

Nitin Chopra, Azad Khan, Prakhar Saran Srivastava, Tarun Agrawal

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 188, 189, 482
  • Indian Penal Code, 1860 - Section 313, 323, 342, 351, 406, 498A, 506
  • Dowry Prohibition Act, 1961 - Section 3, 4

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 06 AHC CK 0009
  • Coram: Siddhartha Varma, J; Subhash Chandra Sharma, J
  • Bench: Division Bench
  • Advocates: Nitin Chopra, Azad Khan, Prakhar Saran Srivastava, Tarun Agrawal
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 188, 189, 482
  • Indian Penal Code, 1860 - Section 313, 323, 342, 351, 406, 498A, 506
  • Dowry Prohibition Act, 1961 - Section 3, 4
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