Ujjawal Sharma Vs Govt Of Nct Of Delhi
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Bail Application No. 4601 Of 2024
Hon'ble Bench
Neena Bansal Krishna, J.
Advocates
Lal Singh Thakur, Sudhir Tewatia, Hemant Kapoor, Vishal Ji, Mayuri Luthra, Mehul Gulati, Lokesh Solanki, Muskan, Tarun Maan, Satinder Singh Bawa
Final Decision
Disposed Of
Acts Referred
- Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 94, 483, 528
- Code of Criminal Procedure, 1973 - Section 439
- Bharatiya Nyaya Sanhita, 2023 - Section 105, 106, 125(A), 281
Judgement Text
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