Holyna Sariang Vs State Of Meghalaya & Ors

Meghalaya High Court At Shillong 18 May 2022 Writ Petition (C) No. 461 Of 2021 (2022) 05 MEG CK 0043
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 461 Of 2021

Hon'ble Bench

H. S. Thangkhiew, J

Advocates

A. D. Syiem, K. S. Kynjing, S. Bhattacharjee

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 05 MEG CK 0043
  • Coram: H. S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: A. D. Syiem, K. S. Kynjing, S. Bhattacharjee
  • Result: Disposed Of
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