Union of India, represented by the Chief Postmaster General, A.P. Circle, Hyderabad, and others. Vs N.Surya Rao
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition No. 16873 Of 2018
Hon'ble Bench
Suresh Kumar Kait, J; Abhinand Kumar Shavili, J
Advocates
K. Lakshman, Rachana Kumari
Final Decision
Dismissed
Acts Referred
- Gramin Dak Sevak Conduct & Employment Rule, 2001 - Rule 10
Judgement Text
Translate: