Stuc Awasiya Grahak Kalyaan Association & 14 Ors Vs Supertech Limited

National Consumer Disputes Redressal Commission 16 Apr 2019 Consumer Case No. 2335 Of 2017 (2019) 04 NCDRC CK 0083
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 2335 Of 2017

Hon'ble Bench

V.K. Jain, J

Advocates

Rahul Rathore, Karunesh K. Shukla, Shubham Agarwal, Gaurav Vij

Final Decision

Disposed Off

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(o), 12(1)(b), 14
  • Real Estate (Regulation And Development) Act, 2016 - Section 14, 15, 18, 19, 71, 79, 89

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 04 NCDRC CK 0083
  • Coram: V.K. Jain, J
  • Bench: Single Bench
  • Advocates: Rahul Rathore, Karunesh K. Shukla, Shubham Agarwal, Gaurav Vij
  • Result: Disposed Off
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(o), 12(1)(b), 14
  • Real Estate (Regulation And Development) Act, 2016 - Section 14, 15, 18, 19, 71, 79, 89
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