Prem Prakash Vs Airport Authority Of India
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Case No. 75 Of 2017
Hon'ble Bench
Devender Kumar Sikri Chairperson; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; G. P. Mittal Member
Final Decision
Dismissed
Acts Referred
- Competition Act, 2002 - Section 3(4), 4, 19(4), 19(4), 19(4)(g), 19(1)(a), 26(2)
Judgement Text
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