Sajeve Bhushan Deora Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 13 Jan 2023 Appeal No. 570 Of 2022 (2023) 01 SEBI CK 0041

Bench: Single Bench

Judgement Snapshot

Case Number

Appeal No. 570 Of 2022

Hon'ble Bench

Meera Swarup Technical Member

Advocates

Harsh Gurbani

Judgement Text

Translate:

Meera Swarup, Technical Member

1. Three weeks time is allowed to the appellant to file rejoinder. List on February 20, 2023.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Madhya Pradesh High Court