Rajkumar Saraf & Anr Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 3 Mar 2023 Miscellaneous Application No. 49, 295 Of 2020, Appeal No. 48, 282 Of 2020 (2023) 03 SEBI CK 0069
Bench: Division Bench

Judgement Snapshot

Case Number

Miscellaneous Application No. 49, 295 Of 2020, Appeal No. 48, 282 Of 2020

Hon'ble Bench

Tarun Agarwala, Presiding Officer; Meera Swarup, Technical Member

Advocates

Nirav Shah, Anjali Shah, Abhiraj Arora, Shourya Tanay, Misbah Dada, Deepanshu Agarwal

Judgement Text

Translate:

1. Adjourned on the request of the learned counsel for the respondent. List on April 19, 2023.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

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