Tarun Agarwala, Presiding Officer
1. Connect with Appeal no. 282 of 2023 (B.N. Rathi Comtrade Private Limited vs SEBI).
2. Considering the facts and circumstances that has been brought on record, we stay the effect and operation of the impugned order.
3. The appeal is disposed of in terms of our order dated December 12, 2023 in Appeal no. 282 of 2023 and connected appeals. The miscellaneous applications are disposed of.
