Taslim Arif Khan Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 15 Mar 2024 Miscellaneous Application No. 1754 Of 2023 In Appeal No. 940 Of 2023 (2024) 03 SEBI CK 0011
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Miscellaneous Application No. 1754 Of 2023 In Appeal No. 940 Of 2023

Hon'ble Bench

Meera Swarup, Technical Member

Advocates

Triptimoy Talukder, Nishit Dhruva, Shefali Shankar, Rasika Ghate

Final Decision

Disposed Of

Judgement Text

Translate:

Meera Swarup, Technical Member

1. Cause shown is sufficient. The appeal is restored to it its original number. The miscellaneous application is disposed of.

2. In the meanwhile, respondent may file a short reply on the issue of delay. List for admission on May 3, 2024.

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Case Metadata
  • Ck Citation: (2024) 03 SEBI CK 0011
  • Coram: Meera Swarup, Technical Member
  • Bench: Single Bench
  • Advocates: Triptimoy Talukder, Nishit Dhruva, Shefali Shankar, Rasika Ghate
  • Result: Disposed Of
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