Pure Software Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal (Delhi F Bench) 19 Jun 2019 Income Tax Appeal No. 715/Del Of 2016 (2019) 06 ITAT CK 0044
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 715/Del Of 2016

Hon'ble Bench

R.K. Panda (AM); Suchitra Kamble, J

Advocates

Dr. Rakesh Gupta, Somil Aggarwal, Deepesh Garg, Shubham Sobti

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 5, 5(2), 9, 9(1)(vii), 9(1)(vii)(b), 40(a)(i), 40(a)(ia), 115JB, 195, 195(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 06 ITAT CK 0044
  • Coram: R.K. Panda (AM); Suchitra Kamble, J
  • Bench: Division Bench
  • Advocates: Dr. Rakesh Gupta, Somil Aggarwal, Deepesh Garg, Shubham Sobti
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 5, 5(2), 9, 9(1)(vii), 9(1)(vii)(b), 40(a)(i), 40(a)(ia), 115JB, 195, 195(1)
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