Intelsat Corporation C/o PricewaterhouseCoopers (P) Ltd Vs D.C.I.T

Income Tax Appellate Tribunal (Delhi C Bench) 20 Jun 2019 Income Tax Appeal No. 5534/Del Of 2018 (2019) 06 ITAT CK 0048
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5534/Del Of 2018

Hon'ble Bench

N.S. Saini (AM); Sudhanshu Srivastava, J

Advocates

Rishab Malhotra, Ravi Sharma, G.K. Dhall

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 9(i)(vi), 9(i)(vi)(c), 234B, 271(1)(c)
  • Finance Act, 2012 - Section 9(1)(vi)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 06 ITAT CK 0048
  • Coram: N.S. Saini (AM); Sudhanshu Srivastava, J
  • Bench: Division Bench
  • Advocates: Rishab Malhotra, Ravi Sharma, G.K. Dhall
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 9(i)(vi), 9(i)(vi)(c), 234B, 271(1)(c)
  • Finance Act, 2012 - Section 9(1)(vi)
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