Keystroke Pro India Pvt. Ltd Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi I-2 Bench) 20 Jun 2019 Income Tax Appeal No. 1446/Del Of 2016 (2019) 06 ITAT CK 0051
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1446/Del Of 2016

Hon'ble Bench

N.S. Saini, (AM); Sudhanshu Srivastava, J

Advocates

Sandeep Sapra, Saweta Nakra

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 10A, 92CA, 115JB, 271(1)(c)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 06 ITAT CK 0051
  • Coram: N.S. Saini, (AM); Sudhanshu Srivastava, J
  • Bench: Division Bench
  • Advocates: Sandeep Sapra, Saweta Nakra
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 10A, 92CA, 115JB, 271(1)(c)
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