Gaurav Garg Vs Commissioner Of Income Tax

Case No: Income Tax Appeal No. 5716/Del Of 2015

Date of Decision: July 12, 2019

Acts Referred: Income Tax Act, 1961 — Section 68, 69, 69A, 131, 132A, 142(1), 143(3), 153A, 271, 271(1), 271(1)(c), 276C

Hon'ble Judges: Kuldip Singh, J; Anadee Nath Misshra (AM)

Bench: Division Bench

Advocate: Surender Pal

Final Decision: Dismissed