Sanjay Kumar Jain Vs ITO

Income Tax Appellate Tribunal (Delhi Smc Bench) 25 Jul 2019 Income Tax Appeal No. 825 /Del Of 2019 (2019) 07 ITAT CK 0074
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 825 /Del Of 2019

Hon'ble Bench

H.S. Sidhu, J

Advocates

Rajat Jain, Akshat Jain, S.L. Anuragi

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 44D, 44E, 124(3)(b), 131, 133(6), 143(3), 147, 148, 151, 153A

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 ITAT CK 0074
  • Coram: H.S. Sidhu, J
  • Bench: Single Bench
  • Advocates: Rajat Jain, Akshat Jain, S.L. Anuragi
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 44D, 44E, 124(3)(b), 131, 133(6), 143(3), 147, 148, 151, 153A
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