Dy. Commissioner Of Income Tax Vs M/s Citi Financial Consumer Finance India Ltd

Income Tax Appellate Tribunal (Delhi G Bench) 29 Jul 2019 Income Tax Appeal No. 3118 /Del Of 2016 (2019) 07 ITAT CK 0144
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3118 /Del Of 2016

Hon'ble Bench

H.S. Sidhu, J; Anadee Nath Misshra (AM)

Advocates

S.S. Rana, Gaurav Gupta

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 28, 29, 30, 31, 32, 33, 34, 35, 36, 36(l)(iii), 37, 37(1), 38, 39, 40, 41, 42, 43, 44AB, 56, 143(3)
  • Companies Act 2013 - Section 78

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 ITAT CK 0144
  • Coram: H.S. Sidhu, J; Anadee Nath Misshra (AM)
  • Bench: Division Bench
  • Advocates: S.S. Rana, Gaurav Gupta
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 28, 29, 30, 31, 32, 33, 34, 35, 36, 36(l)(iii), 37, 37(1), 38, 39, 40, 41, 42, 43, 44AB, 56, 143(3)
  • Companies Act 2013 - Section 78
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