Mitesh Pravin Vador Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi Smc Bench) 1 Aug 2019 Income Tax Appeal No. 1176 /Del Of 2019 (2019) 08 ITAT CK 0087
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1176 /Del Of 2019

Hon'ble Bench

Bhavnesh Saini, J

Advocates

R.S. Singhvi, Satyajeet Goyal, S.L. Anuragi

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 271(1)(c), 274

Judgement Text

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